LexSection 16 — [Omitted.].
The Inland Waterways Authority of India Act, 1985
[ Power to fix maximum and minimum rates for passenger fares and freight for goods .]-- Omitted by the Inland Waterways Authority of India (Amendment) Act, 1993 (8 of 1994), s. 2 (w.e.f. 7-1-1994) .Open in Lexace · Ask the AI about this section