Section 11 — Overriding effect.
The Bhopal Gas Leak Disaster (Processing of Claims) Act, 1985
The provisions of this Act and of any Scheme framed thereunder shall have effect notwithstanding anything inconsistent therewith contained in any enactment other than this Act or any instrument having effect by virtue of any enactment other than this Act.Open in Lexace · Ask the AI about this section