Section 70 — Powers of a Petty Security Guard Court.
The National Security Guard Act, 1986
A Petty Security Guard Court shall have the power to try any person subject to this Act other than an officer or an Assistant Commander for any offence made punishable thereunder and to pass any sentence authorised by this Act other than a sentence of death, or imprisonment for a term exceeding two years.Open in Lexace · Ask the AI about this section