Section 23 to 26 — to 26. Repealed.
The Child and Adolescent Labour (Prohibition and Regulation) Act, 1986
[ Sections 23 to 26 .]-- Rep. by the Repealing and Amending Act, 2001 (30 of 2001), s. 2 and the First Schedule (w.e.f. 3-9-2001) .Open in Lexace · Ask the AI about this section
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