Section 11D — Act to have effect notwithstanding anything contained in Act 31 of 1956.
The Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948
1 [11D. Act to have effect notwithstanding anything contained in Act 31 of 1956.-- The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in the Life Insurance Corporation Act, 1956.]Open in Lexace · Ask the AI about this section
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