LexSection 12 — Term of office of Chairperson and Members of Adjudicating Authority.
The Prohibition of Benami Property Transactions Act, 1988
Term of office of Chairperson and Members of Adjudicating Authority. —Omitted by ibid, s. 156 (w.e.f. 01-07-2021)Open in Lexace · Ask the AI about this section