Lexace Ask the AI ›

⚖️ Ask the AI about your situation:🚗 Car Accident 💼 Work / Job 🏠 Housing / Eviction 👪 Family / Divorce 📋 Contract Dispute 💰 Money Owed

Section 15 — Saving.

The Governors (Emoluments, Allowances and Privileges) Act, 1982

Nothing contained in this Act or the rules made thereunder shall have effect so as to diminish the emoluments and allowances of any Governor during his term of office.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections