LexSection 37 — [Repealed].
The Hotel-Receipts Tax Act, 1980
[ Consequential amendments].-- Rep. by the Repealing and Amending Act, 1988 (19 of 1988), s. 2 and the First Schedule (w.e.f. 31-3-1988)Open in Lexace · Ask the AI about this section
[ Consequential amendments].-- Rep. by the Repealing and Amending Act, 1988 (19 of 1988), s. 2 and the First Schedule (w.e.f. 31-3-1988)Open in Lexace · Ask the AI about this section