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Section 1 — Short title, extent and commencement.

The Terrorist Affected Areas (Special Courts) Act, 1984
(1) This Act may be called the Terrorist Affected Areas (Special Courts) Act, 1984. (2) It extends to the whole of India except the State of Jammu and Kashmir*. (3) It shall be deemed to have come into force on the 14th day of July, 1984.
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