The Anti-Apartheid (United Nations Convention) Act, 1981

7 sections.

Official Hindi (PDF) ↗

• Section 1 — Short title and extent.
• Section 2 — Application of the International Convention on the Suppression and Punishment of the Crime of Apartheid.
• Section 3 — Punishment for international criminal responsibility.
• Section 4 — Offences by companies, organisations or institutions.
• Section 5 — Place of trial.
• Section 6 — Previous sanction of the Central Government for arrest or prosecution.
• Section 7 — Provisions as to Extradition Act.