LexSection 21 — Authentication of orders and instruments of Institute.
The Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum Act, 1980
All orders and decisions of the Institute shall be authenticated by the signature of the President or any other member authorised by the Institute in this behalf, and all other instruments shall be authenticated by the signature of the Director or any other officer of the Institute authorised in like manner in this behalf.Open in Lexace · Ask the AI about this section