LexSection 19 — Annual report.
The Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum Act, 1980
The Institute shall prepare for every year a report of its activities during that year and submit the report to the Central Government in such form and on or before such date as may be prescribed by rules and a copy of the report shall be laid, as soon as may be after it is received, before both Houses of ParliamentOpen in Lexace · Ask the AI about this section