Section 17 — Budget of Institute.
The Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum Act, 1980
The Institute shall prepare, in such form and at such time every year, as may be prescribed by rules, a budget in respect of the financial year next ensuing showing the estimated receipts and expenditure of the Institute and shall forward to the Central Government such number of copies thereof as may be prescribed by rulesOpen in Lexace · Ask the AI about this section
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