LexSection 14 — Vesting of property.
The Sree Chitra Tirunal Institute for Medical Sciences and Technology, Trivandrum Act, 1980
All properties which had vested in the Sree Chitra Tirunal Medical Centre Society for Advanced Studies in Specialities, Trivandrum, immediately before the commencement of this Act, shall, on and from such commencement, vest in the Institute.Open in Lexace · Ask the AI about this section