Lexace IndiaOpen Lexace ›

Section 1 — Short title and commencement.

The Special Protection Group Act, 1988
(1) This Act may be called the Special Protection Group Act, 1988. (2) It shall come into force on such date 1 as the Central Government may, by notification in the Official Gazette, appoint.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

All sections Next ›