LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

Section 193 — Definition of British officer.

The Air Force Act, 1950
(1) In this Chapter "British officer" means a person of nonIndian domicile holding a commission in His Majesty's Air Force and serving in the Air Force. (2) The expression "superior officer" in this Act shall be deemed to include a British officer.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›