Section 123 — Place of trial
The Air Force Act, 1950
Any person subject to this Act who commits any offence against it may be tried and punished for such offence in any place whatever.Open in Lexace · Ask the AI about this section
Any person subject to this Act who commits any offence against it may be tried and punished for such offence in any place whatever.Open in Lexace · Ask the AI about this section