LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

Section 118 — Powers of general and summary general courts-martial.

The Air Force Act, 1950
A general or summary general court- martial shall have power to try any person subject to this Act for any offence punishable there in and to pass any sentence authorised thereby.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›