LexSection 19 — Repealed.
The Commission of Sati (Prevention ) Act, 1987
[ Amendment of Act 43 of 1951 ].-- Rep. by the Repealing and Amending Act, 2001 (30 of 2001) s.2 and the First Schedule(w.e.f.3-9-2001) .Open in Lexace · Ask the AI about this section