LexSection 53 — Bar of jurisdiction.
The Indian Veterinary Council Act, 1984
No order refusing to enter a name in a register or removing a name from a register shall be called in question in any court.Open in Lexace · Ask the AI about this section
No order refusing to enter a name in a register or removing a name from a register shall be called in question in any court.Open in Lexace · Ask the AI about this section