Section 217A — Renewal of permits, driving licences and registration granted under the Motor Vehicles Act, 1939.
The Motor Vehicles Act, 1988
1 [217A. Renewal of permits, driving licences and registration granted under the Motor Vehicles Act, 1939. --Notwithstanding the repeal by sub-section (1) of section 217 of the enactments referred to in that sub-section, any certificate of fitness or registration or licence or permit issued or granted under the said enactments may be renewed under this Act.]Open in Lexace · Ask the AI about this section
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