LexSection 182B — Punishment for contravention of section 62A.
The Motor Vehicles Act, 1988
1 [182B. Punishment for contravention of section 62A.-- Whoever contravenes the provisions of section 62A, shall be punishable with fine which shall not be less than five thousand rupees, but may extend to ten thousand rupees.]Open in Lexace · Ask the AI about this section