Section 177A — Penalty for contravention of regulations under section 118.
The Motor Vehicles Act, 1988
1 [177A. Penalty for contravention of regulations under section 118.-- Whoever contravenes the regulations made under section 118, shall be punishable with fine which shall not be less than five hundred rupees, but may extend to one thousand rupees.]Open in Lexace · Ask the AI about this section
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