LexSection 159 — Information to be given regarding accident.
The Motor Vehicles Act, 1988
1 [Information to be given regarding accident.-- The police officer shall, during the investigation, prepare an accident information report to facilitate the settlement of claim in such form and manner, within three months and containing such particulars and submit the same to the Claims Tribunal and such other agency as may be prescribed.]Open in Lexace · Ask the AI about this section