Section 143 — Omitted.
The Motor Vehicles Act, 1988
[Applicability of Chapter to certain claims under Act 8 of 1923.] -- Omitted by s. 50, ibid. (w.e.f. 1-9-2019).]Open in Lexace · Ask the AI about this section
[Applicability of Chapter to certain claims under Act 8 of 1923.] -- Omitted by s. 50, ibid. (w.e.f. 1-9-2019).]Open in Lexace · Ask the AI about this section