LexSection 37 — Entry of transferee's name in the books.
The Chit Funds Act, 1982
Every transfer under section 34 or section 35 shall be entered by the foreman in the books of the chit forthwith and a true copy of such entry shall be filed by the foreman with the Registrar within fourteen days from the date of making such entry.Open in Lexace · Ask the AI about this section