Section 24 — Non-occupancy tenants.
The Ajmer Tenancy and Land Records Act, 1950
All tenants other than occupancy tenants, exproprietary tenants and hereditary tenants shall be non-occupancy tenants.Open in Lexace · Ask the AI about this section
All tenants other than occupancy tenants, exproprietary tenants and hereditary tenants shall be non-occupancy tenants.Open in Lexace · Ask the AI about this section