LexSection 171 — Application of Indian Limitation Act, 1908.
The Ajmer Tenancy and Land Records Act, 1950
Sections 4, 5 and 12, sub-section (2) of section 14 and sub-sections (1) and (2) of section 17 of the Indian Limitation Act, 1908, shall apply, mutatis mutandis , to applications and other proceedings under this Act.Open in Lexace · Ask the AI about this section