LexaceLexace Ask the AI ›
⚖️ Ask the AI about your situation:🚗 Car Accident💼 Work / Job🏠 Housing / Eviction👪 Family / Divorce📋 Contract Dispute💰 Money Owed

Section 130 — Maintenance of maps and fieldbooks.

The Ajmer Tenancy and Land Records Act, 1950
The collector shall maintain a map and a field book of each village in the State and shall cause annually, or at such longer intervals as may be prescribed, to be recorded therein all changes in the boundaries of each village, mahal or field, and shall correct any error in such map or field book.
Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›