LexSection 19 — The Majlis-i-Muntazimah (Executive Council).
The Jamia Millia Islamia Act, 1988
(1) The Majlis-i-Muntazimah (Executive Council) shall be the principal executive body of the University. (2) The constitution of the Majlis-i-Talim (Academic Council), the term of office of its members and its powers and duties shall be prescribed by the Statutes.Open in Lexace · Ask the AI about this section