Section 17 — Authorities of the University.
The Jamia Millia Islamia Act, 1988
The following shall be the authorities of the University:-- (i) the Anjuman (Court); (ii) the Majlis-i-Muntazimah (Executive Council); (iii) the Majlis-i-Talimi (Academic Council); (iv) the Majlis-i-Maliyat (Finance Committee); (v) the Faculties; (vi) the Planning Board; and (vii) such other authorities as may be declared by the Statutes to be authorities of the University.Open in Lexace · Ask the AI about this section
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