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Section 12 — The Naib Shaikh-ul-Jamia (Pro-Vice-Chancellor).

The Jamia Millia Islamia Act, 1988

The Naib Shaikh-ul-Jamia (Pro-Vice-Chancellor) shall be appointed in such manner, and shall exercise such powers and perform such duties as may be prescribed by the Statutes.

Official Hindi (PDF) ↗

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