Section 7B — Annual report of activities financed under the Fund.
The Narcotic Drugs and Psychotropic Substances Act, 1985
1 [ 7B. Annual report of activities financed under the Fund. --The Central Government shall, as soon as may be, after the end of each financial year, cause to be published in the Official Gazette, a report giving an account of the activities financed under section 7A during the financial year, together with a statement of accounts.]Open in Lexace · Ask the AI about this section