Section 74A — Power of Central Government to give directions.
The Narcotic Drugs and Psychotropic Substances Act, 1985
1 [74A. Power of Central Government to give directions. -- The Central Government may give such directions as it may deem necessary to a State Government regarding the carrying into execution of the provisions of this Act, and the State Government shall comply with such directions.]Open in Lexace · Ask the AI about this section
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