Section 68W — Findings under other laws not conclusive for proceedings under this Chapter.
The Narcotic Drugs and Psychotropic Substances Act, 1985
1 [68W. Findings under other laws not conclusive for proceedings under this Chapter. -- No finding of any officer or authority under any other law shall be conclusive for the purposes of any proceedings under this Chapter.]Open in Lexace · Ask the AI about this section
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