LexSection 68N — Constitution of Appellate Tribunal.
The Narcotic Drugs and Psychotropic Substances Act, 1985
1 [68N. Constitution of Appellate Tribunal. -- The Appellate Tribunal constituted under sub-section (1) of section 12 of the Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 (13 of 1976) shall be the Appellate Tribunal for hearing appeals against the orders made under section 68F, section 68-I, sub-section (1) of section 68K or section 68L.]Open in Lexace · Ask the AI about this section