LexSection 28 — Punishment for attempts to commit offences.
The Narcotic Drugs and Psychotropic Substances Act, 1985
Whoever attempts to commit any offence punishable under this Chapter or to cause such offence to be committed and in such attempt does any act towards the commission of the offence shall be punishable with the punishment provided for the offence.Open in Lexace · Ask the AI about this section