Section 17 — Repeal and saving.
The Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities Act, 1980
(1) The Prevention of Black marketing and Maintenance of Supplies of Essential Commodities Ordinance, 1979 (10 of 1979), is hereby repealed. (2) Notwithstanding such repeal anything done or any action taken under the Ordinance so repealed shall be deemed to have been done or taken under the corresponding provisions of this Act.Open in Lexace · Ask the AI about this section
Lex