Section 1 — Short title, extent and commencement.
The Prevention of Damage to Public Property Act, 1984
(1) This Act may be called the Prevention of Damage to Public Property Act, 1984. (2) It extends to the whole of India 1 ***. (3) It shall be deemed to have come into force on the 28th day of January, 1984.Open in Lexace · Ask the AI about this section
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