LexSection 30 — Amendment of Act 8 of 2006
The Company Secretaries Act, 1980
[Amendment of Act 8 of 2006]. —Omitted by the Company Secretaries Act, 2006 (8 of 2006) s. 2 and the First Schedule (w.e.f. 17-11-2006).Open in Lexace · Ask the AI about this section