Section 1 — Short title, extent and commencement.
The Company Secretaries Act, 1980
(1) This Act may be called the Company Secretaries Act, 1980. (2) It extends to the whole of India. (3) It shall come into force on such date 1 as the Central Government may, by notification in the Official Gazette, appointOpen in Lexace · Ask the AI about this section
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