Section 92 — Obstructing or annoying passengers in the street.
The Delhi Police Act, 1978
No person shall wilfully push, press, hustle or obstruct any passenger in a street or public place or by violent movements, menacing gestures, wanton personal annoyance, screaming, shouting, wilfully frightening horses or cattle or otherwise, disturb the public peace or order.Open in Lexace · Ask the AI about this section
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