LexSection 87 — Letting loose horse, etc., and suffering ferocious dogs to be at large.
The Delhi Police Act, 1978
No person shall in any street or public place— (a) negligently let loose any horse or other animal, so as to cause danger, injury, alarm or annoyance; or (b) suffer a ferocious dog to be at large without a muzzle; or (c) set on or urge a dog or other animal to attack, worry or put in fear any person or horse or other animal.Open in Lexace · Ask the AI about this section