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Section 81 — Causing obstruction or mischief by animal.

The Delhi Police Act, 1978
No person shall cause obstruction, damage, injury, danger, alarm or mischief in any street or public placeβ€” (i) by misbehaviour, negligence or ill-usage in the driving, management, treatment or care of any animal or vehicle; or (ii) by driving any vehicle or animal laden with timber, poles or other unwieldy articles through a street or public place contrary to any regulation made in that behalf.

Official Hindi (PDF) ↗

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