Section 22 — Procedure for awarding punishments.
The Delhi Police Act, 1978
When any officer passes an order of awarding a punishment of dismissal, removal from service, reduction in rank, forfeiture of service, reduction in pay, withholding of increments or fine, he shall record such order or cause the same to be recorded together with the reasons therefor, in accordance with the rules.Open in Lexace · Ask the AI about this section
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