LexSection 10 — Constitution of police districts, sub-divisions and police stations.
The Delhi Police Act, 1978
Subject to the control of the Administrator, the Commissioner of Police shall (a) constitute police districts within Delhi; (b) divide such police districts into police sub-divisions and specify the police stations comprised in each such sub-division; and (c) define the limits and extent of such police districts, police sub-divisions and police stations.Open in Lexace · Ask the AI about this section