Section 40 — Effect of Act and rules, etc., inconsistent with other enactments.
The Metro Railways (Construction of Works) Act, 1978
The provisions of this Act or any rule made or any notification issued thereunder shall have effect notwithstanding anything inconsistent therewith contained in any enactment other than this Act or in any instrument having effect by virtue of any enactment other than this Act.Open in Lexace · Ask the AI about this section