LexaceLexace IndiaOpen Lexace ›

Section 29 — Facilities to be afforded to commissioner.

The Metro Railways (Construction of Works) Act, 1978
Every metro railway administration shall afford to every commissioner all reasonable facilities for performing the duties or exercising the powers imposed or conferred upon him by or under this Act.

Official Hindi (PDF) ↗

Open in Lexace · Ask the AI about this section

‹ Prev All sections Next ›