Section 17 — Land Acquisition Act 1 of 1894 not to apply.
The Metro Railways (Construction of Works) Act, 1978
Nothing in the Land Acquisition Act, 1894, shall apply to an acquisition under this Act.Open in Lexace · Ask the AI about this section
Nothing in the Land Acquisition Act, 1894, shall apply to an acquisition under this Act.Open in Lexace · Ask the AI about this section