Section 23 — Power of Central Government to issue directions to Board.
The Rampur Raza Library Act, 1975
In the discharge of its functions under this Act, the Board shall be bound by such directions on questions of policy as the Central Government may give to it from time to time: Provided that the Board shall be given an opportunity to express its views before any direction is given to it under this sub-section.Open in Lexace · Ask the AI about this section
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